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[Cites 0, Cited by 0] [Section 300(1)] [Section 300] [Entire Act]

Union of India - Subsection

Section 300(1)(a) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(a)Sailors who rejoin after an absence of three years (5 years in the case of Reservists), except as provided in sub-regulation (1) of regulation 299;