Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 769] [Entire Act]

Bengal Presidency - Subsection

Section 769(a) in Police Regulations, Bengal , 1943

(a)No outsiders shall be employed in leave vacancies in offices where a leave reserve is sanctioned. In offices in which no leave reserve is sanctioned the Superintendent may appoint outsiders in leave vacancies longer than 15 days but not exceeding six months.