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Bengal Presidency - Section

Section 769 in Police Regulations, Bengal , 1943

769. Leave vacancies.

(a)No outsiders shall be employed in leave vacancies in offices where a leave reserve is sanctioned. In offices in which no leave reserve is sanctioned the Superintendent may appoint outsiders in leave vacancies longer than 15 days but not exceeding six months.
(b)All vacancies exceeding six months shall be filled by the Deputy Inspector-General from the Range cadre.