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State of West Bengal - Section

Section 56 in New Town, Kolkata Development Authority Act, 2007

56. Power to require owner upgrade private street.

(1)The Development Authority may require any owner or owners of land or building within the area of New Town, Kolkata to upgrade a private street with such land or building in respect of such items of work and in conformity with such standard as may be prescribed.
(2)If such requirements, are not complied with, the Chairman may cause the execution of the work by its own agency and recover the expenses incurred either in whole or in part, from the owner or owners, as the case may be.