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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(2)(b) in Rajasthan Civil Services (Medical Attendance) Rules, 1970

(b)Cost (including Sales Tax paid by the Government servant on medicines purchased) of Ayurvedic and Unani drugs approved preparation only not ordinarily available in Government hospital. List of Drugs which are reimbursable is given in Appendix IV.