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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Bihar - Subsection

Section 20(b) in Incentives to Industries in Bihar, 1986

(b)EDP.-To establish an institute for Entrepreneurship Development for training of local entrepreneurs desirous of entering into industrial activities. Graduate or Diploma holders, women, Scheduled Caste and Scheduled Tribes, first generation entrepreneurs will be given preference in getting such training.