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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Bihar - Subsection

Section 23(5) in Bihar Agricultural University Act, 2010

(5)Registrar:-
(a)shall be ex-officio Secretary of the Board of Management and Academic Council and permanent invitee of all councils.
(b)shall be responsible for the due custody of records and common seal of the University.
(c)shall be responsible for establishment matters and general administration in the University as prescribed.
(d)shall be responsible for admissions of Under Graduate (UG) and Post Graduate (PG) and conduct and management of examinations at UG and PG, maintenance of permanent records of the students at the University including the courses taken, credits obtained, degrees, prizes or other distinctions and other items pertaining to academic performance and discipline of the students.