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[Cites 0, Cited by 0] [Section 32] [Entire Act]

NCT Delhi - Subsection

Section 32(6) in The Azadpur Agricultural Produce Market Committee Bye-Laws, 1980

(6)The Committee, may refuse to grant a licence to a trader or commission agent, if, in its opinion any one or more of the assistants, whose names are stated by the firm in his application are not such, that their operations in the market area are likely to further the efficient working of the market.