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[Section 15]
[Entire Act]
State of Punjab - Subsection
Section 15(2) in Jagat Guru Nanak Dev Punjab State Open University Act, 2019
| (i) the Vice-Chancellor; | : | Chairman |
| (ii) the Dean of Faculties; | : | Member |
| (iii) all the Heads of the Departments orSchools of the University; | : | Members |
| (iv) the Principals of five colleges situatedin State to be nominated by the Board; | : | Members |
| (v) Director, Public Instructions (Colleges),Punjab; | : | Member |
| (vi) Director, Technical Education andIndustrial Training, Punjab; | : | Member |
| (vii) two eminent industrialists to benominated by the Board; and | : | Members |
| (viii) two eminent educationists to benominated by the Board. | : | Members |