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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(2) in Jagat Guru Nanak Dev Punjab State Open University Act, 2019

(2)The Academic Council shall consist of the following members, namely:-
(i) the Vice-Chancellor; : Chairman
(ii) the Dean of Faculties; : Member
(iii) all the Heads of the Departments orSchools of the University; : Members
(iv) the Principals of five colleges situatedin State to be nominated by the Board; : Members
(v) Director, Public Instructions (Colleges),Punjab; : Member
(vi) Director, Technical Education andIndustrial Training, Punjab; : Member
(vii) two eminent industrialists to benominated by the Board; and : Members
(viii) two eminent educationists to benominated by the Board. : Members
The nomination of members mentioned at serial numbers (iv), (vii) and (viii), shall be for a period of two years.