Section 7 in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971
7. Power to create posts and declaration of temporary posts to permanent.
- The Board shall have the power to declare a temporary post as permanent or create new posts with different designations and scales of pay whether on a permanent or temporary basis. The Board shall review, once in a year, in the month of April to decide which of the posts could be declared permanent.
