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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(10) in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019

(10)The Authority may endeavour to popularise the contracted product under this Act in domestic and overseas markets as brand of contract farming produce.