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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(2) in Andhra Pradesh Panchayat Raj (Auction of sand in the water courses vesting in Gram Panchayat) Rules, 2000

(2)A letter along with a certificate shall be issued to the successful bidder or tenderer on the same day of auction which shall be placed before the Gram Panchayat for information.