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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(4)(i) in Tamil Nadu Electricity Grid Code, 2005

(i)The user shall meet the requirements in accordance with the provisions of Standards on Grid Connectivity and Grid Standards specified by the Authority and IEGC specified by CERC.