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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(2) in Chhattisgarh State Eligibility Test Rules, 2013

(2)It shall be an essential pre-requisite for the candidates to pass two year post graduate degree or an equivalent post graduate degree in concerned subject with minimum marks, as prescribed in sub-rule 5(1) and 5(2) of these rules from a recognized university or an equivalent degree from a Foreign University.