[Cites 0, Cited by 0]
[Entire Act]
State of Tamilnadu - Section
Section 2 in The Tamil Nadu Municipal Corporations Engineering and Water Supply Service Rules, 1996
2. Constitution.
- The service shall consist of the following categories in Class I and Class II namely:-| Class I | |||
| Group-I | |||
| Category 1 | City Engineer. | ||
| Group II | |||
| Category 1 | Executive Engineer. | ||
| Class II | |||
| Group-I | |||
| Category 1 | Assistant Executive Engineer. | ||
| Group-II | |||
| Category 1 | Assistant Engineer |