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State of Tamilnadu - Section

Section 2 in The Tamil Nadu Municipal Corporations Engineering and Water Supply Service Rules, 1996

2. Constitution.

- The service shall consist of the following categories in Class I and Class II namely:-
Class I      
  Group-I    
    Category 1 City Engineer.
  Group II    
    Category 1 Executive Engineer.
Class II      
  Group-I    
    Category 1 Assistant Executive Engineer.
  Group-II    
    Category 1 Assistant Engineer