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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(3) in M.P. Farmers' Organisation Rules, 1999

(3)General Body meeting shall also be held on receipt of a direction from the Government or from the Commissioner, Ayacut or by the next Higher Committee or the Farmers' Organisation in respect of matters relating to urgent public importance.