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[Cites 0, Cited by 0] [Section 107] [Entire Act]

State of Gujarat - Subsection

Section 107(2) in Gujarat State Council for Physiotherapy Rules, 2013

(2)The printed copies of the list shall be distributed to such officers, institutions and other organizations as the State Government may from time to time direct and the Council may from time to time decide. Copies shall also be made available for sale to the public.Form INotice of Publication of Electoral Roll[See Rule 5]Notice is hereby given, that the electoral roll for election of members of the Gujarat Council for Physiotherapy under Section 7 of the Gujarat Council for Physiotherapy Act, 2011 has been prepared and copies of the roll will be available for inspection at the Office of the Council situated at......................