Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 28 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

28. Initial training of direct recruits.

(1)Every person on entering service as direct recruit in any rank shall undergo an initial training course for the efficient performance of his duties. Where after shall remain on probation for a period of two years, which may be extended by the Director from time to time but not exceeding one year.
(2)Officers coming on deputation to the Force for field postings shall undergo an orientation course as may be specified by the Government from time to time.