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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 28(1) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(1)Every person on entering service as direct recruit in any rank shall undergo an initial training course for the efficient performance of his duties. Where after shall remain on probation for a period of two years, which may be extended by the Director from time to time but not exceeding one year.