Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 8 in The Goa, Daman And Diu Land Revenue Code, 1968 8. Village officer to keep such records as may be prescribed. - Government may prescribe from time to time what registers, accounts and other records shall be kept by the village officers.
