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[Cites 0, Cited by 0] [Section 58(7)] [Section 58] [Entire Act]

State of Andhra Pradesh - Subsection

Section 58(7)(a) in Andhra Pradesh Farmers Management of Irrigation Systems Rules

(a)that I have completed ................ years of age. .............................................................................. (to be filled by the election officer) Serial Number of Nomination Paper .........