[Cites 0, Cited by 0]
[Section 58]
[Entire Act]
State of Andhra Pradesh - Subsection
Section 58(7) in Andhra Pradesh Farmers Management of Irrigation Systems Rules
| Sl.No. of Nomination Paper | Name of the Candidate | Father's Name | Age | Occupation & Address | Voters List No. of Candidate | Name of the Proposer | Voters List No. of Proposer |
| (1) | (2) | (3) | (4) | (5) | (6) | (7) | (8) |
| Sl.No. | Allotted Name of the Candidate | Address of the Candidate |
| (1) | (2) | (3) |
| 1. | ||
| 2. | ||
| 3. Etc. |
| Sl.No. | Name of the Candidate | Symbol Allotted |
| (1) | (2) | (3) |
| 1. | ||
| 2. | ||
| 3. | ||
| 4. etc. |
| Sl.No. | Name of the Candidate | Symbol Allotted/Assigned |
| (1) | (2) | (3) |
| 1. | ||
| 2. | ||
| 3. | ||
| 4. etc. |
| Name of the Counting Agent | Address of the Counting Agent |
| 1. | |
| 2. | |
| 3. |
| Sl. No. | Name of the Elector No. in the VotersList/Section No. | Name of WUA | Serial No. of Tendered Ballot paper | Signature of Elector or thumb impression ofperson tendering vote | Serial No. of Ballot paper issued to theperson who has already voted |
| (1) | (2) | (3) | (4) | (5) | (6) |
| Sl. No. | No. of Electorson | Voters List/Station No. of WUA | Name of Elector | Signature or thumb impression of the personchallenged and his address | Name of Challenger | Signature and thumb impression of identifierif any Order of Polling Officer | Signature of challenger on receiving refund ofdeposit |
| (1) | (2) | (3) | (4) | (5) | (6) | (7) | (8) |