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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Chattisgarh - Subsection

Section 12(2) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(2)The Kuladhipati shall constitute a search committee consisting of the following persons, namely : -
(i)one person recommended by the Executive Council;
(ii)one person nominated by the Chairman of the All India Council of Technical Education;
(iii)one person nominated by Kuladhipati;
Kuladhipati shall appoint one of these three person as chairman of the committee.