Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 29] [Entire Act] State of Kerala - Subsection Section 29(3) in Sree Sankaracharya University of Sanskrit Act, 1994 (3)No person shall be eligible for re-nomination as Dean of Faculty in succession.
