Section 444A(7) in The U.P. Co-operative Societies Rules, 1968
(7)The Committee of Management of an apex society other than Uttar Pradesh Sahkari Gram Vikas Bank and Uttar Pradesh Cooperative Bank shall consist of-(a)fourteen representatives from member societies out of which, at least three seats shall be reserved according to the provisions of sub-rule (1) of Rule 393 of which one shall be reserved for Scheduled Castes or Scheduled Tribes, one for Other Backward Classes of citizens and one for woman;(b)subject to the provisions of Section 34, two nominees of the State Government;(c)one representative of the financial institution financing the co-operative society.