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[Section 28]
[Entire Act]
State of West Bengal - Subsection
Section 28(1) in New Town Kolkata Planning Area (Building) Rules, 2014
| Occupancy or use group | Maximum Percentage of Ground Coverage |
| Residential | 50.00% |
| Educational | 45.00% |
| Institutional | 40.00% |
| Assembly | 40.00% |
| Business | 40.00% |
| IT ITES | 40.00% |
| Mercantile (Retail) | 40.00% |
| Mercantile (Wholesale) | 35.00% |
| Industrial | 40.00% |
| Storage | 40.00% |
| Hazardous | 35.00% |