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[Cites 0, Cited by 0] [Section 20(5)] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(5)(d) in Statutes of the Jodhpur National University, Jodhpur, 2010

(d)to examine ways and means to augment the finances of the University, and to rationalize expenditure, and submit proposals thereon to the Chairperson;