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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Himachal Pradesh - Subsection

Section 90(1) in Himachal Pradesh Waqf Rules, 2016

(1)The Government shall, as soon as after 1st day of July in every year, cause the Annual Report of the Board to be prepared in Form HPWB-XXV.