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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(5) in Punjab State Electricity Regulatory Commission (Open Access) Regulations, 2005

(5)The consumers availing Open Access through dedicated lines even without involving licensee's Transmission and/or Distribution System shall be liable to pay same additional surcharge as determined under this Regulation.