Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Gujarat - Subsection Section 8(vi) in The Maharaja Sayajirao University of Baroda Act, 1949 (vi)[] [The original Clauses (vii) and (viii) were renumbered as Clauses (vi) and (vii), by Bombay 52 of 1950, Section 7.] The Registrar, the Librarian, and the Curator, and
