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[Cites 0, Cited by 0] [Section 248(2)] [Section 248] [Entire Act]

State of Chattisgarh - Subsection

Section 248(2)(iii) in The Chhattisgarh Motor Vehicles Rules, 1994

(iii)Winter dress-Olive green jersey, khakhi woollen over coat and woollen socks may be worn during the winter season.