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State of Madhya Pradesh - Section

Section 6 in The M.P. Farmers' Organisation Constitution Rules, 1999

6. Delineation of project areas.

(1)The Government, keeping in view the operational viability and in consultation with the District Collector, delineate, the command area by a notification in Form "K" under a major irrigation project into one or more project areas for the purpose of constituting a Project Committee or Committees.
(2)The entire command area under a medium irrigation project shall be treated as a single unit and notified by the Government as a Project Area.