Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Himachal Pradesh High Court

Janmej Singh vs . State Of H.P. & Another Alognwith on 16 August, 2023

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Janmej Singh vs. State of H.P. & another alognwith connected matter .

CWPOA No. 5333 of 2020 a/w CWPOA No.5426 of 2020 CWPOA No. 5333 of 2020 16.08.2023 Present: Mr.Ashish Kumar, Advocate, vice Mr.Tanuj Thakur, Advocate, for the petitioner.

of Mr.Ramakant Sharma, Additional Advocate General, for the respondents.

rtCWPOA No.5426 of 2020 Mr.Ashish Kumar, Advocate, vice Mr.Virender Singh Kanwar, Advocate, for the petitioner.

Mr.Ramakant Sharma, Additional Advocate General, for the respondents.

As prayed on behalf of the petitioner(s), matters are adjourned.

List on 18.08.2023.

(Vivek Singh Thakur) Judge (Bipin C. Negi) Judge August 16, 2023 (Purohit) ::: Downloaded on - 16/08/2023 20:37:23 :::CIS