Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88] [Entire Act] State of Tamilnadu - Subsection Section 88(2) in Tamil Nadu Co-operative Societies Rules, 1988 (2)No used motor vehicle of a society shall be disposed of except with the prior approval of the board and by means of inviting sealed tenders for which wide publicity shall be given.
