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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(k) in Jharkhand State Play Schools (Recognition and Control) Rules, 2017

(k)"National Commission for Protection of Child Rights (NCPCR)" means the NCPCR constituted under Section 3 of the Commissions for Protection of Child Rights Act, 2005 (4 of 2006).