Section 7(1) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997
(1)The Collector shall subject to the provisions of Sections 11, 11-B and 12 cause to be prepared voter list in Form 1 separately for each agriculturist constituency and a list of voters for electing a trader's representative in Hindi written in Devnagri Script for each Market Committee.
