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State of Madhya Pradesh - Section

Section 7 in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

7. Preparation of Voter List.

(1)The Collector shall subject to the provisions of Sections 11, 11-B and 12 cause to be prepared voter list in Form 1 separately for each agriculturist constituency and a list of voters for electing a trader's representative in Hindi written in Devnagri Script for each Market Committee.
(2)The Collector shall appoint a Registration Officer for the Market Committees in a district and such number of Assistant Registration Officers as may be found necessary to assist the Registration Officer in the preparation of Voters list for Market Committees.
(3)Every Assistant Registration Officer shall subject to the control of the Registration Officer perform all or any of the functions of the Registration Officer.