Section 31(2)(ii) in The M.P. Nagarpalika Nirvachan Niyam, 1994

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State of Madhya Pradesh - Subsection

Section 31(2)(ii) in The M.P. Nagarpalika Nirvachan Niyam, 1994

(ii)a notice in writing to that effect has been delivered in Form 8, not later than 3.00 p.m. on the last day of withdrawal of candidature to the Returning Officer under the intimation to the District Election Officer; and

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State of Madhya Pradesh - Subsection

Section 31(2)(ii) in The M.P. Nagarpalika Nirvachan Niyam, 1994