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[Cites 0, Cited by 0] [Section 12A] [Entire Act]

State of West Bengal - Subsection

Section 12A(2) in The West Bengal State Tax on Professions, Trades, Callings and Employments Act, 1979.

(2)The Bureau may, for the purpose of carrying out any investigation or making any enquiry referred to in sub-section (1), exercise all the powers referred to in section 17.