Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 76(3)] [Section 76] [Entire Act]

State of Rajasthan - Subsection

Section 76(3)(iv) in Rajasthan Land Revenue (Land Records) Rules, 1957

(iv)If a new well has been constructed and has become available for irrigation during the year, the Patwari shall write the words "Naya Kuan" in the column for changes 16, 24, 32 and 50. All entries in respect of a new well shall be made in red.