Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Goa - Subsection Section 8(1) in Goa State Higher Education Council Act, 2018 (1)The Government shall appoint the Executive Director who shall be the Member Secretary of the Council and he be responsible for coordination and the functioning of the Council;
