Madhya Pradesh High Court
Anil Parwani vs Ushabai Agrawal on 17 May, 2024
Author: Vishal Mishra
Bench: Vishal Mishra
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 45992 of 2023 (ANIL PARWANI Vs USHABAI AGRAWAL) Dated : 17-05-2024 Parties through their learned counsel.
Learned counsel for the petitioner is not ready with the brief and prays for a short adjournment.
List the matter in the next week. Interim relief, if any, to continue till the next date of hearing.
(VISHAL MISHRA) JUDGE AM Signature Not Verified Signed by: ANINDYA SUNDAR MUKHOPADHYAY Signing time: 5/22/2024 5:48:39 PM