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[Cites 0, Cited by 0] [Section 522(2)] [Section 522] [Entire Act]

State of Jharkhand - Subsection

Section 522(2)(ii) in Bihar Education Code, 1961

(ii)The Superintendent and/or the Assistant Superintendent were/was not absent from their/his duties during the period for which hostel allowance has been drawn for them/him.