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State of Rajasthan - Section

Section 28 in Rajasthan Para-medical Council Rules, 2014

28. Accounts of the Council.

- Accounts of the Council shall be prepared from 1st April to 31st March every year and -
(i)books of accounts as per relevant accounts rules shall be maintained with appropriate heads and all receipts and expenditure shall be entered therein.
(ii)the Registrar shall be allowed a permanent advance of a certain amount as may be decided by the Council as imprest cash for petty expenses, for which a separate book shall be maintained.
(iii)the expenditure incurred on account of such petty expenses shall be recouped from time to time by drawing from the Bank, and shall be entered in the Cash Book and the Ledger. Bills for such recoupment shall be passed by the appropriate authority specified in rule 25.