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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(vi) in The Central Electricity Regulatory Commission (Open Access in Inter-State Transmission) Regulations, 2004

(vi)The nodal agency shall carry out the studies immediately on receipt of request from the applicant under Clause (v) above and intimate results of the studies within 90 days of receipt of request from the applicant;