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[Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act]

State of Assam - Subsection

Section 83(2)(b) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(b)group housing/apartment building if the area admeasures 2,000 sq.m. and above or if the consumption of water is 20,000 liters per day or if it is a multi-storied building with 20 or more apartments;