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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(2) in The Tamil Nadu Horse Races (Abolition Of Wagering Or Betting) Act, 1974

(2)after sub-section (2), the following sub-section shall be inserted, namely:"(3) Sections 2 and 4 shall come into force on the 31st March 1975, notwithstanding anything contained in any law for the time being in force or in any notification or order issued by the Government."