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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(1)(xi) in The M.P. Sah Chikitsiy Parishad Adhiniyam, 2000

(xi)Five members to be elected from amongst themselves by the Registered Paramedical Practitioners in such manner as may be prescribed by regulations :