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State of Jammu-Kashmir - Section

Section 133 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

133. Distribution of arms and ammunition.

(1)The ammunition on charge shall be divided into "Service" and "Practice" stocks according to the scales referred to in rule 123.
(2)Ammunition shall be supplied from the "Service" stock to Force units, outposts and standing guards.
(3)At Gamma Units and outposts the whole of this stock shall be kept ordinarily in a locked box in the store room, issues being made as required for use.
(4)The remainder of the "Service" stock and entire "Practice" stock, except the expense stock referred to in rule 134 shall be kept in the magazine.
(5)The total stock of ammunition of all kinds, with the division and distribution of each class, shall be shown in each unit in a statement to be countersigned by the Joint Director and hung up in the Office of the Deputy Director.
(6)Relevant extracts from this statement shall be supplied to each Force unit having ammunition on charge.
(7)The Deputy Director may, in case of need, temporarily alter the amount of service ammunition kept at any place, but all such alterations shall be reported to the Joint Director.