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[Cites 0, Cited by 0] [Section 133] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 133(5) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(5)The total stock of ammunition of all kinds, with the division and distribution of each class, shall be shown in each unit in a statement to be countersigned by the Joint Director and hung up in the Office of the Deputy Director.